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[Cites 0, Cited by 0] [Section 287] [Entire Act]

State of Chattisgarh - Subsection

Section 287(17) in The High Court of Chhattisgarh Rules, 2007

(17)Each recognized clerk shall be given an identity card. Every recognized clerk, while in the Court premises, shall be properly dressed in sky blue full sleeve shirt and black pant/trouser and wear a plastic badge admeasuring 1" x 3" of black colour containing his name, and description as Advocate's Clerk in white letters.D : Prevention of Touts