Rajasthan High Court - Jaipur
Pradeep Singh Shekhawat S/O Sh. Govind ... vs Union Of India on 3 July, 2020
Bench: Chief Justice, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 1711/2020
Pradeep Singh Shekhawat S/o Sh. Govind Singh
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. S.S. Rathore For Respondent(s) : Mr. Jaivardhan Singh Shekhawat for Mr. RP Singh, AAG HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order 03/07/2020 Learned counsel for the State prays for a short adjournment to allow him to file reply-affidavit.
He may do so on or before the next date of hearing. Learned counsel for the petitioner prays for appointment of a Committee to make factual enquiry into the averments made in the writ petition.
Response thereto may be filed by 8.7.2020. Matter be listed on 9.7.2020. (PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ DK/Mohit/49 (Downloaded on 06/07/2020 at 09:30:16 PM) Powered by TCPDF (www.tcpdf.org)