Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(iv) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003 (iv)The candidates have to submit the original applications in the college and duplicate application in the respective DEO Office.
