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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(b) in Chhattisgarh Educational Institutions (Reservation in Admission) Act, 2012

(b)"Admission Test" means the examination conducted by or on behalf of the State Government or an Educational Institution for determining the eligibility of students for admission to Educational Institutions, and includes the Pre-Medical Test (PMT), the Pre-Engineering Test (PET), the Pre-Agriculture Test (PAT) or any other test, by whatever name it may be called;