Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(b) in Tamil Nadu Local Bodies Delimitation Regulations, 2017 (b)The size of the ward for Local Bodies shall be determined based on the population of the last preceding census of which the relevant figures have been published.
