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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xvi) in The Maharaja Sayajirao University of Baroda Act, 1949

(xvi)to make Ordinances for the residence, conduct and discipline of the University students, and to make arrangements for their health and general welfare;