Supreme Court - Daily Orders
Alok Jena vs U.O.I . on 6 April, 2015
Bench: T.S. Thakur, M.Y. Eqbal
1
ITEM NO.47 COURT NO.2 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 6-7, 8-10, 11-12 & 13
in
Writ Petition(s)(Civil) No(s). 413/2013
ALOK JENA Petitioner(s)
VERSUS
U.O.I & ORS. Respondent(s)
(for permission to appear and argue in person and direction and
permission to file additional documents and intervention and
directions and office report)
(I.A.No.14 in W.P.(C) No.413 – Application for intervention)
Date: 06/04/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. Ranjit Kumar,SG
Mr. Maninder Singh,ASG
Mr. P.K. Dey,Adv.
Mr. R. Balasubramanian,Adv.
Mr. Santosh Kumar,Adv.
Mr. Karnal Bala,Adv.
Mr. T.A. Khan,Adv.
Ms. Rekha Pandey,Adv.
Mr. R.S. Nagar,Adv.
Mr. R.R. Rajesh,Adv.
Mr. Gaurav Sharma,Adv.
Mr. B.V. Balaram Das,Adv.
Mr. D. S. Mahra,Adv.
Mr. Mohan Parasaran,Sr.Adv.
Mr. Shibashish Misra,Adv.
Signature Not Verified
Mr. Kalyan Kr. Bandopadhyay,Sr.Adv.
Digitally signed by
Mahabir Singh
Date: 2015.04.06
Mr. Kabir S. Bose,Adv.
Mr. Anip Sachthey,Adv.
16:57:27 IST
Reason:
2
Mr. Chander Uday Singh,Sr.Adv.
Mr. Bhargava V. Desai,Adv.
Ms. Saumya Mehrotra,Adv.
Mr. K.V. Viswanathan,Sr.Adv.
Mr. Samarjit Patnaik,Adv.
Mr. Prasenjeet Mohapatra,Adv.
Ms. Tahira Karanjawala,Adv.
Mr. Rohan Garg,Adv.
Ms. Trishala Kulkarni,Adv.
Ms. Manik Karanjawala,Adv.
For M/s. Karanjawala & Co.
Mr. Jaideep Gupta,Sr.Adv.
Mr. M.N. Krishnamani,Sr.Adv.
Mr. Rakesh Khana,Sr.Adv.
Mr. Sachin Das,Adv.
Mr. Sukantha Kr. Biswal,Adv.
Ms. Shefali Jain,Adv.
Mr. A. H. Laskar,Adv.
Mr. Chandra Bhushan,Adv.
Mr. Ramesh Babu M. R.,Adv.
Ms. Swati Setia,Adv.
Mr. Gaurav Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post along with I.A.No.16 in W.P.(C) No.401 of 2013 which is listed today as Item no.301 before a Bench comprising Hon'ble Thakur and Nagappan, JJ.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER