Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in The Rubber Act, 1947 (d)"export" and "import" mean respectively taking out of, and bringing into, [India] [Substituted by Act 3 of 1951, Section 3 and Sch., for " the States" ]by sea, land or air;
