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State of Jharkhand - Section

Section 85 in Bihar Education Code, 1961

85. Checking of diaries of Subordinate Inspecting Officers.

- The Sub-divisional Education Officer must check the tour diaries of Sub-Inspectors which should be submitted to him through the Deputy Inspector of schools and Block Development Officer or Project Executive Officer with a view to ascertain whether the touring has been satisfactory from the qualitative and quantitative points of view and whether it has been carried out in a planned manner. He should require each Sub-Inspector of Schools to submit a full list of the primary, special and indigenous schools in the Anchal along with the diary. The list shall show the name and class of each school, the date of its commencement, the dates of inspection in the various months and any remarks thereon. The list should be returned to the Sub-Inspector after inspection and signature. The Sub-divisional Education Officer will send the tour diary to the District Superintendent of Education for his perusal and onward transmission to the District Education Officer. Similarly, the tour diaries of Deputy Inspectors of Schools and Deputy Superintendent of Basic Education should be obtained along with their travelling allowance bills and checked in the same manner.