Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

M.Jayaraj vs The Principal Chief Conservator Of on 11 August, 2017

Author: V.Parthiban

Bench: V.Parthiban

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED:  11.08.2017

CORAM

THE HONOURABLE MR. JUSTICE V.PARTHIBAN

W.P.No.24738 of 2014
and
M.P.No.2 of 2014


M.Jayaraj							..	Petitioner

Vs.

1.The  Principal Chief Conservator of
	Forests, No.1, Panagal Building,
   Saidapet, Chennai - 15.

2.The Conservator of Forest,
   Dindigul Circle, Dindigul.

3.The District Forest Officer,
   Kodaikanal Forest Division,
   Kodaikanal.						..	Respondents


	Petition filed under Article 226 of The Constitution of India praying for the issuance of a writ of certiorarified mandamus to call for all relevant records relating to the impugned official letter in Na.Ka.No.4937/2010/E-1 dated 31.03.2011 issued by the third respondent in rejecting the promotion of the petitioner as Forester herein to quash the same as arbitrary, improper, unjust, unconstitutional, thereby directing the first, second and third respondents to proceed with the selection process of the eligible petitioner for the post of Forester in the Tamil Nadu Forest Department in consonance with the relevant Rules in the Tamil Nadu Forest Subordinate Service Rules and consequently to promote the petitioner by recruitment by transfer to the post of Forester for the panel year 2009-2010 with due seniority and other service benefits.




		For Petitioner	..  Mr.P.K.Rajesh Praveen Kumar

		For Respondents	..  Mr.M.Santhanaraman,
					    Addl. Govt. Pleader


ORDER

Learned counsel appearing for the petitioner seeks permission to withdraw the writ petition and he has also made an endorsement to that effect.

2.In view of the endorsement made by the learned counsel appearing for the petitioner, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.

11.08.2017 Index:Yes/No mmi To

1.The Principal Chief Conservator of Forests, No.1, Panagal Building, Saidapet, Chennai - 15.

2.The Conservator of Forest, Dindigul Circle, Dindigul.

3.The District Forest Officer, Kodaikanal Forest Division, Kodaikanal.

V.PARTHIBAN, J.

mmi W.P.No.24738 of 2014 11.08.2017