Madras High Court
M.Jayaraj vs The Principal Chief Conservator Of on 11 August, 2017
Author: V.Parthiban
Bench: V.Parthiban
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 11.08.2017 CORAM THE HONOURABLE MR. JUSTICE V.PARTHIBAN W.P.No.24738 of 2014 and M.P.No.2 of 2014 M.Jayaraj .. Petitioner Vs. 1.The Principal Chief Conservator of Forests, No.1, Panagal Building, Saidapet, Chennai - 15. 2.The Conservator of Forest, Dindigul Circle, Dindigul. 3.The District Forest Officer, Kodaikanal Forest Division, Kodaikanal. .. Respondents Petition filed under Article 226 of The Constitution of India praying for the issuance of a writ of certiorarified mandamus to call for all relevant records relating to the impugned official letter in Na.Ka.No.4937/2010/E-1 dated 31.03.2011 issued by the third respondent in rejecting the promotion of the petitioner as Forester herein to quash the same as arbitrary, improper, unjust, unconstitutional, thereby directing the first, second and third respondents to proceed with the selection process of the eligible petitioner for the post of Forester in the Tamil Nadu Forest Department in consonance with the relevant Rules in the Tamil Nadu Forest Subordinate Service Rules and consequently to promote the petitioner by recruitment by transfer to the post of Forester for the panel year 2009-2010 with due seniority and other service benefits. For Petitioner .. Mr.P.K.Rajesh Praveen Kumar For Respondents .. Mr.M.Santhanaraman, Addl. Govt. Pleader ORDER
Learned counsel appearing for the petitioner seeks permission to withdraw the writ petition and he has also made an endorsement to that effect.
2.In view of the endorsement made by the learned counsel appearing for the petitioner, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.
11.08.2017 Index:Yes/No mmi To
1.The Principal Chief Conservator of Forests, No.1, Panagal Building, Saidapet, Chennai - 15.
2.The Conservator of Forest, Dindigul Circle, Dindigul.
3.The District Forest Officer, Kodaikanal Forest Division, Kodaikanal.
V.PARTHIBAN, J.
mmi W.P.No.24738 of 2014 11.08.2017