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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(5) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(5)a statement containing such particulars of the producers of the concerned goods proposed to be initially registered. The statement may contain such other particulars of the producers mentioned in section 11(2)(f) including a collective reference to all the producers of the goods in respect of which the application is made.