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State of Odisha - Section

Section 11 in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

11. Allowances of members.

(1)The travelling allowances of an official member shall be governed by the rules applicable to him for journey performed by him on official duties and shall be paid by the authority paying his salary.
(2)The non-official members of the Board shall be paid travelling allowances and daily allowance for attending the meeting of the Board as per rules framed by the State Government from time to time.