Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(1)Subject to the provisions of this Act, the provisions of Section 12 to 26 of the Indian Electricity Act, 1910 (9 of 1910) shall have effect as if reference to a licensee in those provisions is a reference to a licensee under this Act.