Supreme Court - Daily Orders
State Of U.P. vs Kallu @ Yogendra @ Anshu on 15 November, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.21 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 35579/2019
(Arising out of impugned final judgment and order dated 12-03-2019
in JA No. 4688/2016 passed by the High Court Of Judicature At
Allahabad)
STATE OF U.P. Petitioner(s)
VERSUS
KALLU @ YOGENDRA @ ANSHU Respondent(s)
( IA No.170941/2019-CONDONATION OF DELAY IN FILING and IA
No.170943/2019-EXEMPTION FROM FILING O.T. and IA No.170942/2019-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS )
Date : 15-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Ankit Goel, AOR
Mr. R.K. Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere in this special leave petition. The Special Leave Petition is accordingly dismissed.
In view of the above, pending applications shall stand disposed of.
Signature Not Verified Digitally signed by CHARANJEET KAUR (NEETU KHAJURIA) (VIDYA NEGI) Date: 2019.11.16 12:58:37 IST Reason: COURT MASTER COURT MASTER