Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(7) in The Special Economic Zone Authority Rules, 2009

(7)The permanent absorption of regular Central Government employees to the Authority shall take effect from the date on which their options are accepted by the Central Government.