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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(2) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(2)In case the committee appointed under sub-section (1) is unable to recommend a name unanimously, the Vice Chancellor shall be appointed by the Chancellor from the panel of three names submitted to him by the committee within the period specified in the preceeding sub-section