Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(1)A Medical Officer in charge of hospitals and dispensaries belonging to the Railways may transport manufactured drugs required for use in such hospitals and dispensaries.