Rajasthan High Court - Jodhpur
Rswm Ltd vs Raj. Renewable Energy Corp. Ltd on 24 July, 2020
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5570/2020
Rswm Ltd., A Company Registered Under The Indian Companies
Act, Having Its Registered Office At Kharigram Post Box No. 28,
Post Office Gulabpura, District Bhilwara, Through Its Authorized
Signatory Naresh Bahedia S/o Shri R.p. Bahedia Aged About 52
Year.
----Petitioner
Versus
1. Raj. Renewable Energy Corp. Ltd., (A Government Of
Rajasthan Undertaking), E-166 Yudhisthir Marg, C-
Scheme Jaipur, Through Its Managing Director.
2. The Director (Technical), Rajasthan Renewable Energy
Corporation Ltd., A Government Of Rajasthan
Undertaking, E-166 Yudhishthir Marg, C-Scheme, Jaipur.
3. The State Of Rajasthan, Through The Principal Secretary
Energy Department, Govt. Of Rajasthan Secretariat,
Jaipur.
----Respondents
For Petitioner(s) : Mr. Akhilesh Rajpurohit
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 24/07/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matter in Court.
Issue notice to the respondents, returnable within six weeks. In the meanwhile, no coercive steps shall be taken for making any recovery in pursuance of the notice dated 14.07.2020 (Annex.31).
(DR. PUSHPENDRA SINGH BHATI),J 84-Sudheer/-
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