Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(3)(a) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955 (a)for being proclaimed by beat of drums in the village or villages where the property is situated;