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State of Punjab - Section

Section 110 in Punjab Gram Panchayat Act, 1952

110. Duties of Police towards Panchayat.- Every police officer shall give immediate information to the Gram Panchayat of any offence coming to his knowledge which is triable by a Panchayat, and shall assist all members and servants of the Gram Panchayat and 1* 2[* *] in the exercise of their lawful authority.