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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(a) in Tamil Nadu Drugs (Control) Act, 1949

(a)"Commissioner" means the [Commissioner of Civil Supplies, Tamil Nadu] [Substituted for the expression 'Commissioner of Civil Supplies, Madras ' by paragraph 3 of, and the Schedule to, the Tamil Nadu adaptation of Laws Order, 1970.];