Madhya Pradesh High Court
Sameer Singh Solanki vs Scindia Devsthan Trust (Reg) ... on 29 June, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MP No. 2518 of 2022
(SAMEER SINGH SOLANKI AND OTHERS Vs SCINDIA DEVSTHAN TRUST (REG) HEADQUARTER AT
JAIVILAS PALACE CAMPUS GWALIOR THR. SECRETARY RANA KARAN AND OTHERS)
Dated : 29-06-2022
Shri Harish Dixit, learned counsel for the petitioners.
Heard on admission as well as on IR.
Issue notice to the respondents on payment of process fee within seven
working days. Notice be made returnable in four weeks.
As an interim measure, till next date of hearing, further proceedings of civil suit No.115-A/2021 pending in the Court of 11th Civil Judge, Junior Division, Gwalior, shall remain stayed.
Certified copy as per rules.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
MADHU SOODAN PRASAD 2022.06.30 10:10:48 +05'00'