Supreme Court - Daily Orders
Braham Pal Yadav & Anr.Etc. vs State Of U.P. . on 3 March, 2014
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ITEM NOS.21+65 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CC 3368-3369/2014
Petition(s) for Special Leave to Appeal (Civil)....../2014
(From the judgement and order dated 10/10/2013 in CMWP No.56662/2013,CMWP
No.56664/2013 of the HIGH COURT OF JUDICATURE AT ALLAHABAD)
BRAHAM PAL YADAV & ANR.ETC. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
S.L.P.(C)...CC NO. 4040 of 2014
(With appln(s) for c/delay in filing SLP and office report )
WITH S.L.P.(C)...CC NO. 3699 of 2014
S.L.P.(C)...CC NO. 3762 of 2014
(With appln.(s) for c/delay in filing and refiling SLP and office report)
SLP(C) NO. 5936-5937 of 2014
(With appln.(s) for exemption from filing O.T. and deletion of proforma
respondents and with prayer for interim relief and office report)
SLP(C) NO. 6024-6027 of 2014
(With appln.(s) for exemption from filing O.T. and with prayer for interim
relief and office report)
WITH S.L.P.(C)...CC NOS. 4167-4169 of 2014
(With appln.(s) for permission to file SLP and substitution and c/delay in
filing substitution appln. and office report)
Date: 03/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Dr. Rajeev Sharma,Adv.
Mr.Pankaj Dubey, Adv.
Mr.Dharmendra Sharma, Adv.
Mr.S.K.Dey, Adv.
Mr.K.K.L.Gautam, Adv.
Mr.R.Singhvi, Adv.
For Mr. Brij Bhusan, Adv.
: 2 :
Mr. Dinesh Kumar Garg, Adv.
Mr.L.S.Bakshi, Adv.
Mr.M.S.Bakshi, Adv
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
SLP(C)No....cc 4167-4169/2014:
Permission to file SLPs granted. Delay in filing application for substitution is condoned.
Application for substitution is allowed. SLP(C)No.5936-5937/2014:
Application for deletion of proforma respondents is allowed, at the risk of the petitioner(s).
Common order in all the Special Leave Petitions:
Application(s) for exemption from filing Official Translation is allowed.
Delay condoned.
Notice.
Tag alongwith S.L.P.(C)No.4064/2014 etc. (G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar