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[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(9)(b) in Shri Govind Guru University Act, 2015

(b)in the event of a permanent vacancy in the office of the Vice-Chancellor, until an appointment is made under sub-section (l)to that office, the Pro-Vice-Chancellor or, in his absence, one of the Deans nominated by the State Government for that purpose shall carry on the current duties of the office of the Vice-Chancellor.