Supreme Court - Daily Orders
M/S. Raj Doshi Exports Pvt. Ltd.. vs Maharashtra Housing And Area ... on 17 July, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.17 COURT NO.15 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1537/2023 in C.A. No. 9878/2016
(Arising out of impugned final judgment and order dated 29-09-2016
in C.A. No. No. 9878/2016 passed by the Supreme Court Of India)
M/S. RAJ DOSHI EXPORTS PVT. LTD.. Petitioner(s)
VERSUS
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY .Respondent(s)
(FOR ADMISSION and IA No.100122/2023-EXEMPTION FROM FILING O.T. and
IA No.100120/2023-CLARIFICATION/DIRECTION )
Date : 17-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Parties Mr. C.A.Sundaram, Sr. Adv.
Mr. P. N. Puri, AOR
Mr. Aman Vachher, Adv.
Mr. Yadunath Chaudhary, Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Dhiraj, Adv.
Mrs. Anshu Vachher, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Akshat Vachher, Adv.
Mr. Amit Kumar, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Anish R. Shah, AOR
Mr. R. P. Bhatt, Sr. Adv.
Mr. S. Sukumaran, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Signature Not Verified
Ms. Meera Mathur, AOR
Digitally signed by
Neetu Sachdeva
Date: 2023.07.17
17:31:21 IST
Reason: Mr. Rajendra D. Anbhule, AOR
Mr. Chirag M. Shroff, AOR
contd..
- 2 -
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the applicant to serve a copy of the Miscellaneous Application on the learned counsel for the respondent.
Mr. Aaditya Aniruddha Pande, learned counsel accepts copy of the application.
List on 24.07.2023.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)