Supreme Court - Daily Orders
Saraf Infra Projects Ltd. vs The State Of West Bengal And Ors. on 24 April, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.105 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4746/2017
SARAF INFRA PROJECTS LTD. Appellant(s)
VERSUS
THE STATE OF WEST BENGAL AND ORS. Respondent(s)
(IA No.25265/2018-APPROPRIATE ORDERS/DIRECTIONS along with appeal
as far as possible in the 3rd week of April, 2018.)
Date : 24-04-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Rajindra Singhvi, Adv.
Mr. Tairque Quasimuddin, Adv.
Mr. K.K.L. Gautam, Adv.
Ms. Arundhati Charkaborty, Adv.
Mr. T. R. B. Sivakumar, AOR
For Respondent(s) Mrs. V. Mohana, Sr. Adv.
Mr. Sandeep Sethi, Sr. Adv.
Ms. Akanskha Kaul, Adv.
Mrs. Madhavi Divan, Adv.
Ms. Nidhi Khanna, Adv.
Mr. Ayush Puri, Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Arunima Dwivedi, Adv.
Ms. Nandini Sen Mukherjee, AOR
Mr. Sujoy Mondal, Adv.
Mr. Ajay Yadav, Adv.
Mr. L. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the respondents, Signature Not Verified list the matter on 15th May, 2018.
Digitally signed by SWETA DHYANI Date: 2018.04.26 14:16:20 IST Reason: (SWETA DHYANI) (CHANDER BALA)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER