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[Cites 0, Cited by 0] [Section 124(9)] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(9)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)Only that quantity shall be indented for, which represents the amount by which the authorized stock has been depleted since the last indent was submitted.