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[Cites 0, Cited by 1] [Section 83(1)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(1)(c) in The M.P. Industrial Relations Act, 1960

(c)has appeared or intends to appear as a witness in, or has given evidence or intends to give evidence in, any proceeding under this Act or any other law for the time being in force or takes part in any capacity or in connection with a proceeding under this Act; or