Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(5)(a) in Gujarat Lokayukta Aayog Act, 2013

(a)the complaint is frivolous or vexatious, or is not made in good faith; or