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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2) in Gujarat Private Universities Act, 2009

(2)The President shall be the Chairperson of the Board of Management:Provided that President may at his discretion, nominate any other member of the Governing Body to be the Chairperson of the Board of Management.