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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Prof. Abdul Gani Bhat on 29 July, 2021

Bench: Chief Justice, Sanjay Dhar

                                                                                        Sr. No.201

                      IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT SRINAGAR

                     CJ Court

                                                  CPCR No.3/2012

                     Robkar                                           ...Petitioner(s)/Appellants.
                     Through:      None.
                                                         Vs.
                     Prof. Abdul Gani Bhat                                     ....Respondent(s)
                     Through:       None.
                     CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                     ORDER

29.07.2021 Respondent appears in person. He is not present today despite the case being listed.

In view of his absence, in the interest of justice, we direct this petition to be listed on 23rd November, 2021.




                                               (SANJAY DHAR)               (PANKAJ MITHAL)
                                                     JUDGE                 CHIEF JUSTICE
                      Srinagar
                      29.07.2021
                      Abdul Qayoom, PS




ABDUL QAYOOM LONE
2021.07.30 10:44
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