Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 29 July, 2021
Bench: Chief Justice, Sanjay Dhar
Sr. No.201
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CJ Court
CPCR No.3/2012
Robkar ...Petitioner(s)/Appellants.
Through: None.
Vs.
Prof. Abdul Gani Bhat ....Respondent(s)
Through: None.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
29.07.2021 Respondent appears in person. He is not present today despite the case being listed.
In view of his absence, in the interest of justice, we direct this petition to be listed on 23rd November, 2021.
(SANJAY DHAR) (PANKAJ MITHAL)
JUDGE CHIEF JUSTICE
Srinagar
29.07.2021
Abdul Qayoom, PS
ABDUL QAYOOM LONE
2021.07.30 10:44
I attest to the accuracy and
integrity of this document