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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

2. Application of Act.

(1)The provisions of this Act shall not apply to documents presented or to be presented before an officer serving under the Central Government.
(2)The provisions of this Act relating to the levy of fee shall be subject to the provisions of any other law relating to the levy of fee in respect of proceedings under such law.