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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

NCT Delhi - Subsection

Section 241(1)(c) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(c)a register of overtime in Form XXII annexed to these rules, for recording therein the number of hours of, and the wages paid for, overtime work, if any.