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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(8) in Haryana Rural Employment Guarantee Scheme, 2007

(8)The Gram Panchayat shall register the household after making such verification as it deems fit and issue a job card containing such details of adult members of the household. The job card remains valid for a period of five years. This may be renewed or cancelled on the request of the applicant in writing. All registered persons are entitled to apply for the unskilled manual work and the Scheme shall be applicable for employment for as many days as each applicant household may request in a financial year.