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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(e) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(e)Thereafter, on completion of six months, full tonnage or open tonnage i.e. all vessels without restriction during day and night.