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[Cites 0, Cited by 0] [Section 26A(2)] [Section 26A] [Entire Act]

Union of India - Subsection

Section 26A(2)(a) in Income Tax Rules, 1962

(a)relevant columns provided in Form No. 16, if the amount of salary paid or payable to the employee is not more than one lakh and fifty thousand rupees; or