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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(6) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(6)Any promotional or educative advertisement issued by the issuer during the subscription period shall not make any reference to the issue of [municipal debt securities] [Substituted 'revenue bonds' by Notification No. SEBI/LAD-NRO/GN/2019/40, dated 27.9.2019 (w.e.f. 15.7.2015).] or be used for solicitation.