Section 7(1)(d) in The Factories Act, 1948

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Section 7(1)(d) in The Factories Act, 1948

(d)the nature of the manufacturing process—

(i)carried on in the factory during the last twelve months in the case of factories in existence on the date of the commencement of this Act; and

(ii)to be carried on in the factory during the next twelve months in the case of all factories;