Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Rajasthan - Section Section 23 in Rajasthan Panchayati Raj Act, 1994 23. Publication of election results. - The names of persons, whether elected as members of a Panchayati Raj Institution or as Chairperson or Deputy Chairpersons of such Institutions shall be published in the prescribed manner.
