(4)[ All spirit collected in the receiver/I.M.F.L. or beer bottle shall be transferred or conveyed into the Store room/Ware house without any delay, provided that no Spirit/I.M.F.L./Beer shall be transferred between 10 p.m. to 6 a.m.] [Substituted vide O.G.E.No. 1720 dated 7.12.2006.]
