Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)The notification shall specify the Distributory Committees for which election is to be held, the place, date of special meeting and time schedule for filing nominations, scrutiny of nominations, withdrawal of candidature, election, counting of votes and declaration of results.