Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 25 February, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024&CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED .....Appellant
Through: Mr. Divyanshu (Proxy Counsel)
forMr. Vivek Sarin,Adv.
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondents
Through: Mr. Harsh (Proxy Counsel) for Mr.
Gibran Naushad, Sr. StandingCounsel.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SAURABH BANERJEE
ORDER
% 25.02.2025
1. This hearing has been done through hybrid mode.
2. At joint request, list on 09th April, 2025.
PRATHIBA M. SINGH, J.
SAURABH BANERJEE, J.
FEBRUARY 25, 2025/gs This is a digitally signed order.
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