Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 56 in Assam Prisons Act, 2013 56. Education. - The State Government shall, so far as possible, by suitable schemes or programmes, provide for general, social and moral education of the inmates, with particular emphasis on removal of illiteracy among the inmates.
