Madhya Pradesh High Court
Rakesh Yadav vs The State Of Madhya Pradesh on 18 September, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-1142-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1142 of 2024 (RAKESH YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 18-09-2024 Parties through their counsel.
List this case along with Criminal Appeal No.9737/2023 on 29.11.2024.
(VIVEK AGARWAL) (DEVNARAYAN MISHRA)
JUDGE JUDGE
pp
Signature Not Verified
Signed by: PUSHPENDRA
PATEL
Signing time: 18-09-2024
16:39:40