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Madhya Pradesh High Court

Rakesh Yadav vs The State Of Madhya Pradesh on 18 September, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 CRA-1142-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1142 of 2024 (RAKESH YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 18-09-2024 Parties through their counsel.

List this case along with Criminal Appeal No.9737/2023 on 29.11.2024.





                                (VIVEK AGARWAL)                                  (DEVNARAYAN MISHRA)
                                     JUDGE                                              JUDGE


                           pp




Signature Not Verified
Signed by: PUSHPENDRA
PATEL
Signing time: 18-09-2024
16:39:40