Section 82(2)(a) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

(a)all the members of the Board shall, as from the date of supersession, vacate their offices as such members;

Legal Document View