Supreme Court - Daily Orders
Phoenix Arc Private Limited vs Vishwa Bharati Vidya Mandir on 6 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.29 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24969/2018
(Arising out of impugned final judgment and order dated 27-03-2018
in WP No. 35564/2015 27-03-2018 in WP No. 35565/2015 27-03-2018 in
WP No. 35566/2015 passed by the High Court Of Karnataka At
Bengaluru)
PHOENIX ARC PRIVATE LIMITED Petitioner(s)
VERSUS
VISHWA BHARATI VIDYA MANDIR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.103669/2018-CONDONATION OF DELAY
IN FILING )
Date : 06-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Suresh Dutt Dobhal, AOR
Mr. Yugank Goel, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
There shall be stay of operation of the order passed by the High Court, in the meantime.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.08.07 17:39:42 IST Reason: