Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(2)(d) in THE FINANCE ACT, 2021

(d)an officer of the Central Government not below the rank of a Joint Secretary to the Government of India, to be nominated by the Central Government;