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[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(4)(iii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(iii)Obligation arising from a trust. - Nothing in this Act shall affect any obligation of a Gram Panchayat arising from a trust legally imposed upon or accepted by it.