Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(4) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (4)[ and (5) ***] [Omitted by Act No. 14 of 2015, dated 8.10.2015.]
