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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(2)(l) in The Orissa State Electricity (Supply) Rules, 1962

(l)names of licensees for whom rating committees were set up by the Board under Section 57-A, the recommendations made by such rating committees and the order made thereon by the Government;